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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(6) in The Alipurduar University Act, 2018

(6)The Selection Committee shall finalize the panel within such time as may be directed by the State Government, and immediately thereafter the Committee shall send its recommendations in writing to the State Government, along with reasoned record of assessment of the persons so considered.