Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Jharkhand - Subsection Section 50(iv) in Bihar Civil Court Staff (Class III and Class IV) Rules, 1992 (iv)Ordinarily, no one should be employed in the Copying Departments as Comparing Clerk for more than three years.
