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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2)(b) in Uttarakhand Special Area (Planned Development and Promotion of Tourism) Act, 2013

(b)serve as a basic pattern of framework within which the development plans for various sectors may be prepared with minimum displacement of local populace;