Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(8)] [Section 53] [Entire Act] State of Rajasthan - Subsection Section 53(8)(ix) in Rajasthan Minor Mineral Concession Rules, 2017 (ix)The permit holder shall confine his working within the limits of the permit area and upto depth of two meters from the surface;