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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2) in Tamil Nadu Town and Country Planning Act, 1971

(2)The remuneration and other conditions of service of the officers and servants appointed under sub-section (1) shall be such as may be prescribed by regulations.Chapter - II-A Constitution and Incorporation of The Metropolitan Development Authority for the Chennai Metropolitan Planning Area and Special Provisions Relating Thereto