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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Goa - Subsection

Section 48(13) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(13)He/She shall write on the board the total number of pages and the total number of questions in the question paper and instruct the candidates to verify the same as against the copies supplied to them.