Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Uttar Pradesh - Subsection Section 13(iii) in The Regulations For Disbursement of Loans Under The Middle Income Group Housing Scheme, 1968 (iii)Applicants having no residential house in the city or the municipality but owning a plot of land on which a house can be constructed.
