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[Cites 0, Cited by 0] [Section 355] [Entire Act]

Union of India - Subsection

Section 355(f) in The Income Tax Act, 2025

(f)"registration" registration, provisional includes provisional approval or approval, as referred to in the second proviso to section 10(23C) or 12AB (1) of the Income-tax Act, 1961 and under section 332, but shall not include approval under the second proviso to section 80G(5) of the said Act or section 354;