Section 19(1)(c) in Cochin Port Trust (Handling Freight Containers Carrying Dangerous or Hazardous Cargo) Regulations, 2019

[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

(c)good liaison between the container base and the local fire brigade so that the fire service shall be readily available at all times;

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