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State of Goa - Section

Section 7 in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

7. Availability of voters list.

- The Returning Officer shall at least five days before the date fixed for the nomination of the candidates for every general election of the Panchayat/Zilla Panchayat give a notice in Form No. 12 of the places where copies of the relevant list of voters are kept open for public inspection. Such notice shall be affixed at the notice of his office as well as the Village Panchayat Office, and if there be no Panchayat Office, at any other conspicuous public-place in the Village.Qualification for Reserved Seat