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State of Tamilnadu - Section

Section 4 in Tamil Nadu Town Panchayat Establishment (Qualification and Recruitment of Office Assistants) Rules, 1988

4. Constitution.

- The service shall consist of the following categories of servants namely:Class I - Category I - Office Assistants in Office.Class II - Category I - Public Health Maistries or Sanitary Maistries.Category 2 - Public Health Workers or Sanitary Workers or Scavengers or Sweepers or Thottis.Class III - Gardner, Watchman, Waterman-cum-Gardner, Waterman-cum Watchman, turn cock.