Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11C(3)] [Section 11C] [Entire Act] State of Uttar Pradesh - Subsection Section 11C(3)(b) in The U.P. Panchayat Raj Act, 1947 (b)be a member of a Gram Panchayat for more than one territorial constituency, or