Section 100 in The Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009
100. Indexing of case files after disposal.
- After communication of the order to the parties or legal practitioners, the official concerned shall arrange the records with pagination and prepare in the specified manner as directed by the Tribunal and he shall affix initials and then transmit the records with the Index initials to the records room.
