Gauhati High Court
Md Irfan Khan vs The State Of Assam on 20 September, 2023
Author: Ajit Borthakur
Bench: Ajit Borthakur
Page No.# 1/2
GAHC010211452023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Bail Appln./3347/2023
MD IRFAN KHAN
S/O LT. SHERA
R/O VILL- GOMTHOU
P.S. LILONG,
DIST. THOUBAL, MANIPUR.
VERSUS
THE STATE OF ASSAM
REP. BY THE PP, ASSAM
Advocate for the Petitioner : MS. S K NARGIS
Advocate for the Respondent : PP, ASSAM
BEFORE
HONOURABLE MR. JUSTICE AJIT BORTHAKUR
ORDER
Date : 20.09.2023 Heard learned counsel for both sides.
Call for a legible scanned copy of the order sheets along with charged framed form, FSL report, copy of deposition of witnesses along with the case diary.
Also call for a health status report of the accused petitioner from the Superintendent of Central Jail, Guwahati in consultation with jail doctor.
Page No.# 2/2 List this matter on 05.10.2023.
JUDGE Comparing Assistant