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Patna High Court

Shyam Chandra Jha vs The Chairman The Bihar State Power ... on 3 November, 2015

Author: Ahsanuddin Amanullah

Bench: Ahsanuddin Amanullah

       IN THE HIGH COURT OF JUDICATURE AT PATNA

                  Civil Writ Jurisdiction Case No.1477 of 2012
===========================================================
Bijayanand Jha S/o Late Rajendra Jha R/O Village- Parmanandpur, P.S.-
Nathnagar, District- Bhagalpur

                                                               .... .... Petitioner/s
                                      Versus
1. The State Of Bihar Through Secretary, Energy, Bihar, Patna.
2. The Chairman, Bihar State Electricity Board, Bihar, Patna.
3. The Superintending Engineer, Electric Circle, Patna, Bihar.
4. The Executive Engineer Electric Supply Division, Patna, Rural, Bihar, Patna.
5. The Executive Engineer (Electrical) Bhagalpur Division, Bhagalpur

                                                               .... .... Respondent/s
                                        with

===========================================================
                 Civil Writ Jurisdiction Case No. 6459 of 2014
===========================================================
Raza Mohammad, aged about 70 years, Son of Late Abdul Barkat Resident of
Nadarganj, P.S. Civil Lines Gaya, District- Gaya.
                                                            .... .... Petitioner/s
                                      Versus
1. The Bihar State Electricity Board, now the Bihar State Power (Holding)
   Company Ltd. through its Chief, Vidyut Bhawan, Bailey Road, Patna- 1.
2. The Company Managing Director (CMD), Bihar State Power (Holding)
   Company Ltd. (BSPHCL), Vidyut Bhawan, Bailey Road, Patna.
3. The Deputy C.M.D., B.S.P.H.C.L., General Administration Department,
   Vidyut Bhawan, Bailey Road, Patna.
4. The Electrical Executive Engineer, Electric Supply Division, BSPHCL, Main
   Road, Siwan, District- Siwan.
                                                           .... .... Respondent/s
                                       with

===========================================================
                  Civil Writ Jurisdiction Case No. 6004 of 2012
===========================================================
Phani Bhushan Choudhary Son of Late Raghu Nath Choudhary Resident of
Mohalla - D.V.C. Colony, Qr. No. F/36 P.O. Mayaganj, P.S. Barari, Dist.-
Bhagalpur.
                                                               .... .... Petitioner/s
                                      Versus
1. The Bihar State Electricity Board, Vidyut Bhawan, Bailey Road, Patna through
   its Secretary.
2. The Chairman, Bihar State Electricity Board, Vidyut Bhawan, Bailey Road,
   Patna.
3. The Secretary, Bihar State Electricity Board, Vidyut Bhawan, Bailey Road,
   Patna.
4. The Joint Secretary, Bihar State Electricity Board, Vidyut Bhawan, Bailey Road
   Patna.
 Patna High Court CWJC No.1477 of 2012 dt.03-11-2015

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    5. The Financial Controller-1, Bihar State Electricity Board, Vidyut Bhawan,
        Bailey Road, Patna.
    6. The Director (Terminal Benefits), Bihar State Electricity Board, Vidyut
        Bhawan, Bailey Road ,Patna.
    7. The Deputy Director of Accounts (Head Quarter and Secretariat) Bihar State
        Electricity Board, Vidyut Bhawan, Bailey Road, Patna.
    8. The General Manager-cum-Chief Engineer, Electrical Supply Area Board,
        Bhagalpur.
    9. The Electrical Superintending Engineer, Electric Supply Circle, Munger.
    10. The Electrical Executive Engineer, Electric Supply Division, Sheikhpura,
        Munger.
                                                                .... .... Respondent/s
                                          with

    ===========================================================
                      Civil Writ Jurisdiction Case No. 9800 of 2012
    ===========================================================
    Parshuram Trivedi Son of Late Gopal Tiwary R/O Vill. Bishunpur Jeev Narayan,
    P.S.- Paroo, District - Muzaffarpur.
                                                                   .... .... Petitioner/s
                                          Versus
    1. The Bihar State Electricity Board, Patna, through its Chairman.
    2. The Director (Terminal Benefits), Bihar State Electricity Board, Patna.
    3. The General Manager-cum-Chief Engineer, Tirhut Electric Supply Area,
        Muzaffarpur.
    4. The Deputy Director, Accounts, Bihar State Electricity Board, Patna.
    5. The Deputy Director, Personnel, Bihar State Electricity Board, Patna.
    6. The Accounts Officer, Tirhut Electric Supply Area, Muzaffarpur.
    7. The Electrical Executive Engineer, Electric Supply Division, Muzaffarpur
        (West).
                                                                  .... .... Respondent/s
                                           with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 5929 of 2011
    ===========================================================
    Jamal Ahmad, S/o Late Md. Jaffiruddin, resident of Mohalla-Aliganj Road No.6,
    Police Station-Chandauti, P.O-Karimganj, District-Gaya.
                                                                    .... .... Petitioner/s
                                          Versus
    1. The Bihar State Electricity Board through its chairman, Bailey Road, Patna.
    2. The Secretary, Bihar State Electricity Board, Bailey Road, Patna.
    3. The Joint Secretary, Bihar State Electricity Board, Bailey Road, Patna.
    4. The Accounts Officer (fund) Bihar State Electricity Board, Bailey Road, Patna.
    5. The General Manager-cum-Chief Engineer, Magadh Electric Supply Area,
        Patna.
    6. The Deputy Director(Accounts), Magadh Electrical Supply Area, Gaya.
    7. The Electrical Superintending Engineer, Gaya, Electric Supply Circle, Gaya.
    8. The Accounts Officer, Gaya Electric Supply Circle, Gaya.
    9. The Electrical Executive Engineer, Electric Supply Division (Rural), Gaya.
                                                                   .... .... Respondent/s
                                            with
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    ===========================================================
                     Civil Writ Jurisdiction Case No. 22478 of 2014
    ===========================================================
    Ram Das Ram, aged about 72 years, Retired Accounts Assistant, Electric Supply
    Sub Division, Forbesganj S/o Late Kangali Ram Resident of Mohalla Dorand
    Kumhar Toli, P.O. and P.S. Doranda, District Ranchi.
                                                                   .... .... Petitioner/s
                                          Versus
    1. The Chairman- Cum - Managing Director Bihar State Power Holding Company
       Limited, Vidyut Bhawan, Bailey Road, Patna-800021.
    2. The Managing Director, North Bihar Power Distribution Company Ltd. Vidyut
       Bhawan, Bailey Road, Patna-800021.
    3. The Deputy General Manager (Finance) North Bihar Power Distribution
       Company Ltd. Vidyut Bhawan, Bailey Road, Patna.
    4. The Deputy General Manager cum Electrical Superintending Engineer, Koshi
       Electric Supply Area, At +P.O. + P.S. and District Saharsa.
    5. Electrical Executive Engineer, Electric Supply Division at P.O. Forbesganj,
       District Araria.
    6. The Joint Secretary, the then B.S.E.B. Now Bihar State Power Holding
       Company Ltd., Vidyut Bhawan, Bailey Road, Patna-800021.
                                                                 .... .... Respondent/s
                                           with

    ===========================================================
                      Civil Writ Jurisdiction Case No. 15441 of 2014
    ===========================================================
    Kumar Baidyanath Sharma S/o- Late Badri Narayan Singh, Vill- Shahar Rampur,
    P.S.- Naubatpur, Dist.- Patna.
                                                                    .... .... Petitioner/s
                                           Versus
    1. The State of Bihar through the Secretary, Deptt. of Electricity, Patna, Bihar.
    2. The Joint Secretary, Bihar State Electricity Board, Bihar.
    3. The General Manager-cum-Chief Engineer, Bihar State Electricity Board,
        Patna, Bihar.
    4. The Electricity Superintending Engineer, Patna Electricity Circle, Patna.
    5. The Director (Security), Bihar State Electricity Board, Patna.
    6. The Executive Engineer, Electric Supply Division, Barh, Patna, Bihar.
    7. Assistant Electrical Engineer (Store), Electric Supply Division, Barh, Patna.
                                                                   .... .... Respondent/s
                                            with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 21197 of 2014
    ===========================================================
    Md. Rahimuddin Son of Late Md. Kalimuddin resident of village- Ghughari Tand
    Gaya, P.S.- Civil Lines, District- Gaya.

                                                              .... .... Petitioner/s
                                       Versus
    1. South Bihar Power Distribution Company Ltd. through its Managing Director
       Vidyat Bhawan Bailey Road Patna.
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    2. Managing Director South Bihar Power Distribution Company Limited Vidyut
        Bhawan Bailey Road Patna.
    3. The Deputy General Manager (H.R. and Administration ) South Bihar Power
        Distribution Company Limited Vidyut Bhawan Bailey Road Patna.
    4. The Deputy general Manager cum Electric Superintendent Engineer Magadh
        Electric Supply.
    5. Electric Superintendent Engineer Magadh Electric Supply Gaya.
    6. The Senior Manager, Magadh Electric Supply Gaya.
    7. The Executive Engineer Electric Supply Division Aurangabad .
    8. The electric Executive Engineer Electric Supply Division Arban Gaya.
    9. Assistant Engineer Electric Supply Division No. 3 Gaya.
    10. The Junior Engineer Electric Supply Division Rafiganj.
    11. The Account Officer Electric Supply Division Arban Gaya.
                                                                .... .... Respondent/s
                                           with

    ===========================================================
                    Civil Writ Jurisdiction Case No. 21195 of 2014
    ===========================================================
    Subhashis Ghosh, aged about 70 years, Retired Accountant Assistant, Kanti
    Thermal Power Station, Kanti, district- Muzaffarpur Son of Late Birendra Ghosh
    Resident of Mohalla - Alakhpur, Bahal khana Road, Ramna, C/o Late Urmila Devi
    Thakur At and P.O. and District Muzaffarpur.

                                                                 .... ....   Petitioner/s
                                        Versus
    1. The Bihar State Power Holding Company Ltd. through the Managing Director-
       cum- Chairman, Vidyut Bhawan, Bailey Road, Patna.
    2. The Managing director, South Bihar Power Distribution Company Limited,
       Vidyut Bhawan, Bailey Road, Patna.
   3. The General Manager-cum-Chief Engineer, Patna Electric Supply undertaking,
       Mangals Road, Patna- 800021
    4. The General Manager-cum-Chief Engineer, Kanti Thermal Power Station, P.O.
        Kanti, District- Muzaffarpur.
    1. The Dy. General Manager (Finance), Bihar State Power Generation Company
       Ltd. , Vidyut Bhawan, Baily Road, Patna- 800021

                                                                .... .... Respondent/s
                                               with

    ===========================================================
                    Civil Writ Jurisdiction Case No. 12380 of 2014
    ===========================================================
    Jagdish Prasad Singh Yadav S/o Ram Dahin Singh Yadav Resident of Mohalla
    Panchvati, Nuraganj, Ward No. 32, Baulia Road, District Rohtas (Sasaram).

                                                                 .... ....   Petitioner/s
                                         Versus
    1. The State of Bihar through the Energy Secretary, Government of Bihar, Patna.
    2. The Chairman-cum-Managing Director, Bihar State Power Holding Company
       Limited, Vidyut Bhawan, Bailey Road, Patna.
    3. The Managing Director, Bihar State Power Transmission Company Limited,
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         Patna.
    4.   The Deputy General Manager (HR AND Adm), Bihar State Power
         Transmission Company Limited, Vidyut Bhawan, Bailey Road, Patna.
    5.   The Deputy General Manager (Finance), Terminal Benefits, Bihar State Power
         Transmission Company Limited, Vidyut Bhawan, Bailey Road, Patna.
    6.   The Accounts Officer, Transmission Circle, Dehri-on-Sone, Dehri, District
         Rohtas at Sasaram.
    7.   The Deputy General Manager (HR AND Adm), Bihar State Power Holding
         Company Limited, Vidyut Bhawan, Bailey Road, Patna.
    8.   The Electrical Superintending Engineer, Transmission Circle, Dehri-on-Sone,
         District Rohtas at Sasaram.
    9.   The Electrical Executive Engineer, Rural Electrification-cum-Electric Supply,
         Rohtas (Sasaram).

                                                                 .... .... Respondent/s
                                               with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 7192 of 2014
    ===========================================================
    Uday Shankar Jha son of late Prithvi Raj Jha resident of mohalla Durgasthan,
    opposite of old Naka No. 3, P.S. Katihar Sadar, District Katihar.

                                                            .... .... Petitioner/s
                                       Versus
    1. The Bihar State Power Holding Company Ltd. , Bidyut Bhawan, Bailey Road,
       Patna through its Secretary.
    2. The Chairman-cum-Managing Director, Bihar State Power (Holding) Company
       Ltd. Bidyut Bhawan, Bailey Road, Patna.
    3. The Joint Secretary, Bihar State Power (Holding) Company Ltd. Bidyut
       Bhawan, Bailey Road, Patna.

                                                                 .... .... Respondent/s
                                               with

    ===========================================================
                    Civil Writ Jurisdiction Case No. 7427 of 2014
    ===========================================================
    Swatantrata Nand Retired Account Assistant S/o Late Dwarika Prasad Resident of
    Sankat Mochan Market, P.S- Lohianagar, Chitragupta Nagar, Patna.

                                                                .... .... Petitioner/s
                                         Versus
    1.   The Chairman Cum Managing Director, Bihar State Power ( Holding)
         Company, Vidyut Bhawan, Bailey Road, Patna
    2.   The Company Secretary, Bihar State Power Holding Company, Vidyut
         Bhawan, Bailey Road, Patna
    3.   The Deputy General Manager ( Finance) ( Terminal Benefit) Bihar State Power
         Holding Company, Vidyut Bhawan, Bailey Road, Patna.
    4.   The General Manager- Cum- Chief Engineer, Patna Electricity Supply
         Undertaking, Mangles Road, Patna.
 Patna High Court CWJC No.1477 of 2012 dt.03-11-2015

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                                                            .... .... Respondent/s
                                               with

    ===========================================================
                    Civil Writ Jurisdiction Case No. 12993 of 2014
    ===========================================================
    Nityanand Prasad S/o Late Lashmi Kant Prasad Resident of Mohalla Mithanpura,
    P.S. Mithanpura, District Muzaffarpur.

                                                             .... ....   Petitioner/s
                                          Versus
    1. Chairman Bihar State Power Holding Company Limited, Patna.
    2. Secretary, Bihar State Power Holding Company Limited, Patna.
    3. Joint Secretary, Bihar State Power Holding Company Limited, Patna.
    4. Financial Controller, Bihar State Power Holding Company Limited, Patna.
    5. Deputy Director (Terminal Benefit), Bihar State Power Holding Company
       Limited, Patna.
    6. Deputy Director, Accounts (Sectt), Bihar State Power Holding Company
       Limited, Patna.
    7. General Manager cum Chief Engineer, Electric Supply Area, Bhagalpur.
    8. Account Officer, Electric Supply Circle, Munger.

                                                            .... .... Respondent/s
                                               with

    ===========================================================
                   Civil Writ Jurisdiction Case No. 13062 of 2014
    ===========================================================
    Brij Bhushan Prasad Sinha S/o Late Lakhan Prasad Sinha Resident of Mohalla
    Hakimganj Mehdi, P.S. Mehdiganj, District Patna.

                                                             .... ....   Petitioner/s
                                           Versus
    1.   Chairman-cum-Managing Director, Bihar State Power Holding Company
         Limited.
    2.   Managing Director, South Bihar Power Holding Company Limited.
    3.   Joint Secretary, South Bihar Power Holding Company Limited.
    4.   Deputy General Manager (Retiral Benefit), Bihar State Power Holding
         Company Limited.
    5.   Senior Manager (Finance AND Accounts), South Bihar Power Holding
         Company Limited.
    6.   Electrical Executive Engineer, Patliputra Division, Patna.

                                                            .... .... Respondent/s
                                               with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 20604 of 2014
    ===========================================================
    Mahendra Mahto son of Late Saryug Mahto Resident of village - Balbhadrapur,
    P.S. Ujiyarpur, Distt. - Samastipur
 Patna High Court CWJC No.1477 of 2012 dt.03-11-2015

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                                                                    .... ....   Petitioner/s
                                         Versus
    1. The Chief Managing Director, Bihar Power Holding Company Ltd. Patna
    2. The Managing Director, North Bihar Power Holding Company Ltd.
    3. The Deputy General Manager Mithila Electric Supply Area, Darbhanga
    4. The Electrical Executive Engineer, Mithila Electricity Supply Area Darbhanga
    5. The Electrical Superintending Engineer, M.R.T. Division Samastipur
    6. The Electrical Executive Engineer, M.R.T. Division, Samastipur
    7. The Controller of Finance, Bihar State Power Holding Company, Patna
    8. The Senior Manager/Finance and Accounts Mithila Electric Supply Area
       Darbhanga
    9. The Accountant officer, Electric Supply Anchal, Samastipur

                                                                   .... .... Respondent/s
                                               with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 18547 of 2014
    ===========================================================
    Md. Khalil Ahmad Son of Late Md. Shakeel Ahmad, Resident of Village + Post-
    Noorpur, P.S. Barauni, District - Begusarai, Retired from post of Electrician,
    Electric Supply Sub-Division, Barauni

                                                                   .... .... Petitioner/s
                                          Versus
    1.   The Chief Managing Director, Bihar Power Holding Company Ltd., Patna.
    2.   The Managing Director, North Bihar State Power Holding Company Ltd.,
         Patna.
    3.   The Deputy General Manager, Electric Supply Division, Darbhanga.
    4.   The Superintending Engineer, Samastipur.
    5.   The Executive Engineer, Barauni Electric Supply Division, Begusarai.
    6.   The Chief Account Manager, Bihar State Power Holding Company Ltd., Patna.
    7.   The Senior Manager, Finance and Account, North Bihar State Power Holding
         Company Ltd., Darbhanga.
    8.   The Account Officer, Electric Supply Division, Barauni.

                                                                   .... .... Respondent/s
                                               with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 20242 of 2014
    ===========================================================
    Shailendra Prasad Srivastava, Son of Late Rajdeo Prasad, resident of
    village/Mohalla- Cotton Factory Road, Santi Nagar (Dumra), Police Station-
    Sitamarhi, P.o.- Amghata, District- Sitamarhi.
                                                                 .... .... Petitioner/s
                                           Versus
    1. The Chairman, the Bihar State Power Holding Company Limited, Vidyut
       Bhawan, Bailey Road, Bihar, Patna.
    2. The Secretary, the Bihar State Power Holding Company Ltd., Vidyut Bhawan,
       Bailey Road, Bihar, Patna.
    3. The Additional Secretary, the Bihar State Power Holding Company Ltd., Vidyut
 Patna High Court CWJC No.1477 of 2012 dt.03-11-2015

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       Bhawan, Bailey Road, Bihar, Patna.
    4. The Secretary/Director, the Bihar State Power Holding Company Ltd., North
       Bihar Circle, Vidyut Bhawan, Bailey Road, Bihar, Patna.
    5. The General Manager-cum-Chief Engineer, the Bihar Power Holding Company
       Ltd., Tirhut Area, Muzaffarpur.
    6. The Financial Controller, the Bihar Power Holding Company Ltd., Vidyut
       Bhawan, Bailey Road, Bihar, Patna.
    7. The Deputy Director of Accounts, Power Holding Company Ltd., Tirhut Electric
       Supply Area, Muzaffarpur.
    8. The Superintending Engineer, the Power Holding Circle, Tirhut Electric Supply
       Area, Muzaffarpur.
    9. The Executive Engineer, the Power Holding Company, Electric Supply
       Division, Sitamarhi.
    10. The Sub. Divisional Officer, the Power Holding and Electric Supply Sub.
        Division, Runnisaidpur, Sitamarhi.
                                                                 .... .... Respondent/s
                                            with

    ===========================================================
                    Civil Writ Jurisdiction Case No. 12352 of 2014
    ===========================================================
    Hemawati Devi Wife of Late Anil Kumar Singh Resident of Masarh, P.S-
    Udwantnagar, District- Bhojpur.
                                                                  .... .... Petitioner/s
                                         Versus
    1. The State of Bihar through the Energy Secretary, Govt. of Bihar, Patna.
    2. The Chief Managing Director, Bihar State Power Holding Company Limited,
        Vidyut Bhawan,Bailey Road, Patna.
    3. The Managing Director, Bihar State Power Transmission Company Limited,
        Vidyut Bhawan, Bailey Road, Patna.
    4. The Director ( F & A), Bihar State Power Holding Company Limited, Vidyut
        Bhawan, Bailey Road, Patna.
    5. The Director ( Terminal Benefit), Bihar State Power Holding Company
        Limited, Vidyut Bhawan, Bailey Road, Patna.
    6. The Deputy General Manager (Finance), Bihar State Power Transmission
        Company Limited, Vidyut Bhawan, Bailey Road, Patna.
    7. The Deputy General Manager ( HR & Adm.), Bihar State Power Transmission
        Company Limited, Vidyut Bhawan, Bailey Road, Patna.
    8. The General Manager-cum-Chief Engineer, Transmission Zone, New
        Punaichak, Patna.
    9. The Electrical Superintending Engineer, Transmission, Circle, Dehri- on- sone,
        Sasaram.
    10. The Electrical Executive Engineer, Transmission Division, New Punaichak,
        Patna.
    11. The Senior Manager ( F & A), Bihar State Power Transmission Company Ltd.,
        Vidyut Bhawan, Bailey Road, Patna.

                                                                  .... .... Respondent/s
                                               with

    ===========================================================
                Civil Writ Jurisdiction Case No. 19736 of 2014
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    ===========================================================
    Rajendra Sah Son of Late Daroga Sah resident of village - Nandwara, Police
    Station - Bairgania, Post office Bel, District - Sitamarhi.
                                                                 .... .... Petitioner/s
                                            Versus
    1. The Chairman, the Bihar State Power Holding Company Limited, Vidyut
       Bhawan, Bailey Road, Bihar, Patna.
    2. The Secretary, Establishment Section, the North Bihar Power Holding Company
       Ltd., Vidyut Bhawan, Patna.
    3. The General Manager -Cum-Chief Engineer, Tirhut Area ( North Bihar ) Power
       Holding Company Ltd., Muzaffarpur.
    4. The Financial Controller, the North Bihar Power Holding Company Ltd.,
       Vidyut Bhawan, Bailey Road, Bihar, Patna.
    5. The Deputy Director of Accounts, Tirhut Power Holding Company Ltd. (Supply)
       Muzaffarpur.
    6. The Superintending Engineer, the Muzaffarpur Power Holding Circle,
       Muzaffarpur.
    7. The Executive Engineer, the Power Holding Supply Division, Sitamarhi.
    8. The Account Officer, Muzaffarpur Power Holding Circle,Muzaffarpur.

                                                                 .... .... Respondent/s
                                                with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 3292 of 2014
    ===========================================================
    Ram Naresh Singh S/O Late Jai Mangal Singh Resident of Village+ Post- Belwar,
    P.S- Belwar, District- Vaishali.

                                                                  .... ....   Petitioner/s
                                         Versus
    1. The Bihar State Power Holding Company Ltd., through Its Chairman- Cum-
       Managing Director, Vidyut Bhawan, Patna.
    2. The Chairman- Cum- Managing Director, Bihar State Power Holding Company
       Limited, Vidyut Bhawan, Patna.
    3. The Deputy General Manager (Finance), Bihar State Power Holding Company
       Limited (Retirement Benefit), Patna.
    4. The Senior Manager (Finance and Account), Electric Supply Area,
       Muzaffarpur.
    5. The Deputy Director Accounts, Tirhut Electric Supply Area, Muzaffarpur.
    6. The Electrical Superintending Engineer, Election Supply Circle, Chapra.
                                                                .... .... Respondent/s
                                          with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 4437 of 2014
    ===========================================================
    Shanti Mishra Wife of Late Baidh Nath Prasad Mishra Resident of Village-
    Dayalpur, Police Station Rajapakar in the District of Vaishali.

                                                                  .... ....   Petitioner/s
                                               Versus
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    1. The Chairman, Bihar State Electricity Board, Baily Road, Patna.
    2. The Secretary, Bihar State Electricity Board, Patna.
    3. The Financial Controller, Bihar State Electricity Board, Patna.
    4. The Deputy Director of Account, Bihar State Electricity Board, Patna.
    5. The General Manager-Cum-Chief Engineer, Muzaffarpur.
    6. The Electric Superintending Engineer, Supply Circle Muzaffarpur.
    7. The Executive Engineer, Electric Supply Division, Muzaffarpur.
                                                                    .... .... Respondent/s
                                            with

    ===========================================================
                       Civil Writ Jurisdiction Case No. 5315 of 2014
    ===========================================================
    Asha Devi Wife of Late Kapileshwar Choudhary Resident of Village - Bhairopatti,
    P.S. - Pusa, District - Samastipur.
                                                                   .... .... Petitioner/s
                                           Versus
    1. The Secretary Bihar State Electricity Board, Patna.
    2. The Joint Secretary (Pension) Bihar State Electricity Board, Patna.
    3. The Senior Manager-Cum-Chief Engineer, Koshi, Electric Supply Area,
        Saharsa.
    4. The Senior Manager Mithila Electric Supply Area Darbhanga.
    5. The Electrical Superintending Engineer, Electrical Supply Area, Purnia.
    6. The Electrical Executive Engineer , Electric Supply Division, Katihar.
    7. The Account Officer (Nidhi) Bihar State Power (Holding) Company Limited,
        Patna.
    8. The Account Officer, Electric Supply Division, Katihar.
    9. The Senior Manager (Finance and Accounts) Koshi Electric Supply Area
        Saharsa.
    10. The Manager (Kramik) Bihar State Power (Holding) Company Limited, Patna.
    11. The Electrical Executive Engineer Electric Supply Division, Samastipur.
    12. The Accounts Officer Electric Supply Division, Samastipur.
    13. The Assistant Electric Engineer, Electric Supply Sub-Division, Katihar (Town).

                                                                   .... .... Respondent/s
                                                with

    ===========================================================
                      Civil Writ Jurisdiction Case No. 7968 of 2014
    ===========================================================
    Siyaram Prasad Singh Son of Late Ram Chandra Prasad Singh Resident of Village-
    Pirauta, P.O.- Narharpur, P.S.- Baniyapur, District- Saran
                                                                   .... .... Petitioner/s
                                          Versus
    1. The Bihar State Electricity Board, Patna, through its Chairman, Bihar, Patna.
    2. The Chairman, Bihar State Electricity Board, Patna.
    3. The Secretary, Bihar State Electricity Board, Patna.
    4. The Financial Controller, Bihar State Electricity Board, Patna.
    5. The Director of Accounts, Bihar State Electricity Board, Patna.
    6. The General Manager, Bihar State Electricity Board, Tirhut Area Electricity
        Board, Muzaffarpur.
    7. The Electrical Superintending Engineer, Bihar State Electricity Board Electric
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       Supply Circle Chhapra.
    8. The Executive Engineer Electrical, Bihar State Electricity Board Electric
       Supply Division Chhapra.
    9. The Account Officer, Bihar State Electricity Board, Electric Supply Circle
       Office Chhapra.

                                                                    .... .... Respondent/s
                                                with

    ===========================================================
                       Civil Writ Jurisdiction Case No. 8390 of 2014
    ===========================================================
    Sadanand Singh Son of Late Nageshwar Singh Resident of Village - Harpur, Bank,
    P.O. - Bank, P.S. - Mufassil, District - Munger.
                                                                    .... .... Petitioner/s
                                             Versus
    1. The Chairman Bihar State Electricity Board, Patna.
    2. The General Manager-cum-Chief Engineer, Electric Supply Area, Bhagalpur.
    3. The Electrical Superintending Engineer, Electric Supply Circle, Munger.
    4. Accounts Officer, Electric Supply Circle, Munger.
    5. Electrical Executive Engineer, Electrical Supply Division, Jamui.
    6. Electrical Assistant Engineer, Electric Supply Sub Division, Jamui.
    7. Junior Electrical Engineer, Electric Supply Branch, Giddhaur.
    8. The State of Bihar through Principal Secretary, Dept. of Energy, Patna.
    9. The Treasury Officer, Munger.
    10. The Accountant General, Bihar, Patna.

                                                                    .... .... Respondent/s
                                                with

    ===========================================================
                    Civil Writ Jurisdiction Case No. 9011 of 2014
    ===========================================================
    Ram Bahadur Mahto S/o late Chhathu Mahto, R/o Village Dasharathpur, P.O. and
    P.S. Mansurchak, District Begusarai.

                                                                    .... .... Petitioner/s
                                           Versus
    1.   The Bihar State Power Holding Company through its Chairman-cum-Managing
         Director, Bidhyut Bhawan, Bailey Raod, Patna.
    2.   The Financial Director, Bihar State Power Holding Company, Bidhyut
         Bhawan, Bailey Raod, Patna (North Bihar).
    3.   The Executive Engineer, Electric Supply Division, Dalsingsarai.
    4.   The Assistant Electrical Engineer, Electric Supply Sub-Division, Kalyanpur,
         District- Samastipur.
    5.   The Electrical Executive Engineer, Electric Supply Division, Samastipur.
    6.   The Accountant General, Bihar, Patna.

                                                                    .... .... Respondent/s
                                                with

    ===========================================================
 Patna High Court CWJC No.1477 of 2012 dt.03-11-2015

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                    Civil Writ Jurisdiction Case No. 14500 of 2014
    ===========================================================
    Arun Kumar Aruni S/o Late Kameshwar Prasad Sharma Resident of Village
    Bhelwan, P.S. Saharsa, District Saharsa.

                                                                  .... .... Petitioner/s
                                          Versus
    1.   The Chairman cum Managing Director Bihar State Power Holding Corporation
         Ltd., Vidyut Bhawan, Bhawan, Patna.
    2.   The General Manager-cum-Chief Engineer, Electrical Supply Division,
         Muzaffarpur.
    3.   The Joint Secretary, General Administration Department, Bihar State Electricity
         Board, Patna.
    4.   The Member, Sancharan, Lower Supply Division, Bihar State Electricity Board,
         Saharsa.
                                                                 .... .... Respondent/s
                                           with

    ===========================================================
                      Civil Writ Jurisdiction Case No. 15163 of 2014
    ===========================================================
    Md. Mojibour Rahman, Retired Stenographer Grade-I, Electric Supply Division,
    Purnea Son of Late Md. Yaqub, Resident of Islam Nagar, Madhopura, P.O.+P.S.-
    Kehat, District- Purnea, PIN- 54301.

                                                                    .... .... Petitioner/s
                                           Versus
    1.   The Managing Director, North Bihar Power Distribution Company Limited,
         Vidyut Bhawan, Bailey Road, Patna.
    2.   The Deputy General Manager (Finance), North Bihar Power Distribution
         Company Limited, Vidyut Bhawan, Bailey Road, Patna.
    3.   The Deputy General Manager, Koshi Electric Supply Area, At P.O. and Dist.
         Saharsa.
    4.   The Electrical Executive Engineer, Electric Supply Division, Purnea.

                                                                    .... .... Respondent/s
                                                with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 16453 of 2014
    ===========================================================
    Mahesh Kumar Son of Late Sitaram Resident of Mohalla - 23 Sitaram Path, West
    Patel Nagar, P.O. and P.S. - Shastri Nagar in the District of Patna. At present posted
    as Electrical Executive Engineer Electric Supply Division, Gopalganj.

                                                              .... .... Petitioner/s
                                         Versus
    1. Electric Supply Power Holding Company Ltd. Vidyut Bhawan, Patna, P.S.
       Kotwali, District- Patna through Chairman-cum-Managing Director Electricity
       Supply Power Holding Company Ltd.
    2. The Chairman-cum-Managing Director, Electric Supply Power Holding
       Company Ltd, Vidyut Bhawan, Patna P.S. Kotwali, District- Patna.
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    3. The Secretary, Electric Supply Power Holding Company Ltd. Vidyut Bhawan,
       Patna P.S. Kotwali, District- Patna.
    4. The General Manager-cum-Chief Engineer, Darbhanga, Electric Supply Power
       Holding Company Ltd. Vidyut Bhawan, Patna, P.S. Kotwali, District- Patna.

                                                                  .... .... Respondent/s
                                                with

    ===========================================================
                   Civil Writ Jurisdiction Case No. 17048 of 2014
    ===========================================================
    Keshri Devi Wife of Late Shiv Sharan Prasad @ Shiv Charan Chauhan, resident of
    Mansa Ram Ka Akhada, Loha Ka Pool, P.S. Mehdigang, Patna City, District-Patna.
                                                              .... .... Petitioner/s
                                        Versus
    1. The Chairman Cum Managing Director Bihar State Power Holding Company
       Ltd, Patna.
    2. The Managing Director, Bihar State Power Holding Company Limited Patna.
    3. The Deputy General Manager (Finance & T.B.) Bihar State Power Holding
       Company Limited, Patna.

                                                                  .... .... Respondent/s
                                                with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 18210 of 2014
    ===========================================================
    Narendra Kumar Choudhary son of late Aash Narayan Choudhary, resident of
    village Dharampur, P.S. Pupari, District Sitamarhi presently residing at Gandhi
    Nagar Katarahia Laxmisagar, P.S.- Darbhanga, District- Darbhanga.
                                                                  .... .... Petitioner/s
                                          Versus
    1. North Bihar Power Distribution Company Limited, Bidyut Bhavan, Bailey
        Road, Patna through its Chairman.
    2. The Managing Director, North Bihar Power Distribution Holding Company
        Limited, Patna Bidyut Bhavan, Bailey Road, Patna.
    3. Senior Manager (Finance and Accounts), North Bihar Power Distribution
        Holding Company Limited, Bidyut Bhavan, Bailey Road, Patna.
    4. Deputy General Manager-cum-Electrical Superintending Engineer, Tirhut
        Electric Supply Area, Muzaffarpur.
    5. Electrical Superintending Engineer, Electrical Circle, Muzaffarpur.
    6. Electrical Executive Engineer, Electric Supply, Sitamarhi.

                                                                  .... .... Respondent/s
                                                with

    ===========================================================
                    Civil Writ Jurisdiction Case No. 20402 of 2014
    ===========================================================
    Deep Narayan Singh, S/O Laxman Ram, Resident of Mohalla- Shahpur,
    P.O.+P.S.+District- Aurangabad.
                                                               .... .... Petitioner/s
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                                            Versus
    1. The Bihar State Electricity Board through its Chairman Vidyut Bhawan, Patna.
    2. The Chairman, Bihar State Electricity Board, Bidyut Bhawan, Patna.
    3. The Secretary, Bihar State Electricity Board, Patna.
    4. The Electrical Executive Engineer, Electric Supply Division, Aurangabad.
    5. The Assistant Electrical Engineer, Electric Supply Division, Aurangabad.

                                                                  .... .... Respondent/s
                                                with

    ===========================================================
                      Civil Writ Jurisdiction Case No. 21635 of 2014
    ===========================================================
    Shyam Chandra Jha Son of Late Shridhar Jha Permanent resident of Village -
    Rewasi Pakri, Post Office - Rewasi, Police Station - Riga, District - Sitamarhi,
    Whereas at present residing at Mohalla - Circus Compund, Ward No-2, Near -
    Gausala, P.O- Janki Asthan, P.S- Riga, District - Sitarmarhi.
                                                                  .... .... Petitioner/s
                                           Versus
    1. The Chairman the Bihar State Power Holding Company Ltd. Vidyut Bhawan,
        Bailey Raod, Bihar, Patna.
    2. The Secreatary, the Bihar State Power Holding Company Ltd., Vidyut Bhawan,
        Bailey Road, Bihar, Patna.
    3. The Additional Secretary, The Bihar State Power Holding Company Ltd.
        Vidyut Bhawan, Bailey Road, Bihar, Patna.
    4. The Secretary/Director, the Bihar State Power Holding Company Ltd., North
        Bihar Circle, Vidyut Bhawan, Bailey Road, Bihar, Patna.
    5. The General Manager Cum-Chief Engineer, the Bihar State Power Holding
        Company Ltd., Tirhut Area, Muzaffarpur.
    6. The Financial Controller, the Bihar State Power Holding Company Ltd., Vidyut
        Bhawan, Bailey Road, Bihar, Patna.
    7. The Deputy Director of Accounts, Power Holding Company Ltd., Tirhut
        Electric Supply Area, Muzaffarpur.
    8. The Superintending Engineer, the Power Holding Circle, Tirhut Electric Supply
        Area, Muzaffarpur.
    9. The Executive Engineer, the Power Holding Company, Electric Supply
        Division, Sitamarhi.
    10. The Sub. Divisional Officer, the Power Holding and Electric Supply Sub.
        Division, Sitamarhi.

                                                                  .... .... Respondent/s
                                                with

    ===========================================================
                   Civil Writ Jurisdiction Case No. 23171 of 2013
    ===========================================================
    Pashupati Nath Retired Accountant, Electric Supply Circle Purnea S/O Late
    Ramataur Sahu Resident of Mohalla - Begampur ( Bhitri ), P.O. Begampur, P.S.
    Chowk, Patna - 800009.
                                                               .... .... Petitioner/s
                                        Versus
    1. The North Bihar Power Distribution Col. Ltd. through its Chairman - Cum -
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       Managing Director, Vidyut Bhawan, Bailey Road, Patna.
    2. The Deputy General Manager, ( F & A ) North Bihar Power Distribution
       Company Limited Vidyut Bhawan, Bailey Road, Patna.
    3. The General Manager - Cum - Chief Engineer Electric Supply Area Saharsa.
    4. The Electrical Superintending Engineer, Electric Circle Purnea.
                                                                 .... .... Respondent/s
                                          with

    ===========================================================
                      Civil Writ Jurisdiction Case No. 11698 of 2015
    ===========================================================
    Fulwati Devi wife of Late Ganesh Mandal @ Ganesh Prasad Mandal, Permanent
    Resident of Village- Mamalkha, P.S.- Sabour, District- Bhagalpur, presently
    residing at village- Mirzapur, P.S.- Ghogha (Kahalgaon), District- Bhagalpur.
                                                                   .... .... Petitioner/s
                                           Versus
    1. C. M. D., Bihar State Power Holding Company Limited, Vidyut Bhawan,
        Bailey Road, Patna.
    2. M.D., South Bihar Power Holding Company Limited, Vidyut Bhawan, Bailey
        Road, Patna.
    3. The General Manager-cum-Chief Electrical Engineer, Bhagalpur Area, South
       Bihar Power Supply Company Limited, Bhagalpur.
    3. The Electrical Executive Engineer, Electric Supply Division, Bhagalpur (Rural),
        Bhagalpur.
    4. The Assistant Electrical Engineer, Electric Supply Division, Kahalgaon,
        Bhagalpur.
    5. Ashok Kumar Mandal, Son of Late Ganesh Mandal, Resident of village + P.S.-
        Mamalkha, P.S.- Sabour, District- Bhagalpur.
                                                                  .... .... Respondent/s
                                            with

    ===========================================================
                      Civil Writ Jurisdiction Case No. 11540 of 2015
    ===========================================================
    Bimal Kant Jha, S/o Late Gulab Jha, Resident of village- Subhankarpur, Town and
    P.S. and District- Darbhanga.

                                                                    .... ....   Petitioner/s
                                         Versus
    1. The Bihar State Power Holding Company Limited through Chairman cum
       Managing Director, Vidyut Bhawan, Bailey Road, Patna.
    2. The Managing Director, North Bihar Power Distribution Company Limited
       (NBPDCL), Vidyut Bhawan, Bailey Road, Patna.
    3. The General Manager (HR) North Bihar Power Distribution Company Limited,
       Vidyut Bhawan, Bailey Road, Patna.
    4. The General Manager (Revenue), BHPCL, Bailey Road, Patna.
    5. The Senior Manager Accounts, NBPDCL, Bailey Road, Patna.
    6. The Deputy General Manager (HR), NBPDCL, Saharsa.
    7. The Project Manager, T.R.W., NBPDCL, Punaichak, Patna.
    8. The Electrical Executive Engineer, T.R.W. division, Saharsa.
    9. The Jharkhand State Electricity Board through its Secretary, Ranchi.
                                                                 .... .... Respondent/s
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                                                 with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 12919 of 2014
    ===========================================================
    Krishna Ballabh Das, Retires Senior Store Keeper, aged about 62 years Electric
    Supply Division, Madhepura, son of Late Nathuni Lal Das, At and P.O. Nawani,
    P.S. Jhanjharpur, District Madhubani, Pin- 847410.

                                                                     .... ....   Petitioner/s
                                        Versus
    1. The Managing Director, North Bihar Power Distribution Company Limited,
       Vidyut Bhawan, Bailey Road, Patna- 21.
    2. The Deputy General Manager (HRD and ADM) North Bihar Power Distribution
       Company Limited, Vidyut Bhawan, Bailey Road, Patna- 21.
    3. The General Manager-cum-Chief Engineer, Koshi Electric Supply Area at and
       P.O. Saharsa, Dist. Saharsa.
    4. The Deputy General Manager, Finance, North Bihar Power Distribution
       Company Limited, Vidyut Bhawan, Bailey Road, Patna- 21.
                                                               .... .... Respondent/s
                                          with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 18629 of 2014
    ===========================================================
    Ram Iswar Prasad Son of Late Bachhu Prasad resident of village - Parwalpur, PS
    Parwalpur, District Nalanda.

                                                                    .... .... Petitioner/s
                                            Versus
    1.   The Bihar State Electricity Board, through its Chairman.
    2.   The General Manager-cum-Chief Engineer Electricity Supply Area Central
         Sarpentine Road, Patna.
    3.   The Chief Managing Director, Bihar Power Holding Co. Ltd., Vidyut Bhawan,
         Bailey Road, Patna.
    4.   The Managing Director, South Bihar Power Distribution Co. Ltd. Sarpentine
         Road, Patna.
    5.   The Account Officer, Electric Supply Division, Biharsharif, Nalanda.
    6.   The Electric Executive Engineer, Ekangarsarai, Nalanda.

                                                                    .... .... Respondent/s
                                                 with

    ===========================================================
                   Civil Writ Jurisdiction Case No. 20331 of 2014
    ===========================================================
    Raghvendra Prasad S/o Late Babuji Prasad Resident of Village / Mohalla Shanti
    Nagar, Cotton Factory Road, Dumra, P.O. Amghatta, Police Station and District
    Sitamarhi.

                                                                     .... ....   Petitioner/s
                                                Versus
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    1. The Chairman, the Bihar State Power Holding Corporation Limited, Vidyut
        Bhawan, Bailey Road, Bihar, Patna.
    2. The Secretary, the Bihar State Power Holding Company Ltd., Vidyut Bhawan,
        Bailey Road, Bihar, Patna.
    3. The Additional Secretary, the Bihar State Power Holding Company Ltd., Vidyut
        Bhawan, Bailey Road, Bihar, Patna.
    4. The Secretary/Director, the Bihar State Power Holding Company Ltd. North
        Bihar Circle, Vidyut Bhawan, Bailey Road, Bihar, Patna.
    5. The Director (Terminal Benefit), the Power Holding Company Ltd., Vidhyut
        Bhawan, Bailey Road, Bihar, Patna.
    6. The General manager-cum-Chief Engineer, the Bihar Power Holding Company
        Ltd., Tirhut Area, Muzaffarpur.
    7. The Financial Controller, the Bihar Power Holding Company Ltd., Vidyut
        Bhawan, Bailey Road, Bihar, Patna.
    8. The Deputy Director of Accounts, Power Holding Company Ltd., Tirhut
        Electric Supply Area, Muzaffarpur.
    9. The Superintending Engineer, the Power Holding Circle, Tirhut Electric Supply
        Area, Muzaffarpur.
    10. The Executive Engineer, the Power Holding Company, Electric Supply
        Division, Sitamarhi.

                                                                 .... .... Respondent/s
                                                with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 21075 of 2014
    ===========================================================
    Vidaya Sagar Tiwari Son of Late Sudama Tiwary, Resident of Village - Simariya
    Madan, P.O - P.S - Kochas, District - Rohtas.
                                                                 .... .... Petitioner/s
                                          Versus
    1. The Bihar State Power Holding Company Ltd Vidut Bhawan Bailey Road,
        Patna.
    2. The Managing Director, Bihar State Power Holding Company Ltd., Vidut
        Bhawan, Bailey Road, Patna.
    3. The South Bihar Power Distribution Company Ltd. through its Managing
        Director, Vidut Bhawan, Bailey Road, Patna.
    4. The Managing Director, South Bihar Power Distribution company Ltd. Vidut
        Bhawan Bailey Road, Patna.
    5. The General Manager, Magadh Eclectic Supply Area, South Bihar Power
        Distribution Company Ltd.
    6. The AGM cum Electric Supply Engineer, Gaya, Magadh Electric Supply
        Division area, South Bihar Power Distribution company Ltd.
    7. The Senior Manager, Finance and Account Bihar State power Holding
        Company Ltd. Vidut Bhawan, Bailey Road, Patna.
    8. The Account Officer, GPF Trust (Head Office ) Bihar State Power Holding
        Company Ltd., Vidut Bhawan, Bailey Road, Patna.
    9. The Executive Engineer, Electric Supply Division, Sasaram.
    10. The Sub-Divisional Officer, In-charge Electric Supply Sub Division, Kochas,
        Rohtas.

                                                                 .... .... Respondent/s
 Patna High Court CWJC No.1477 of 2012 dt.03-11-2015

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                                                with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 17531 of 2012
    ===========================================================
    Angad Kumar Singh Son of Late Ram Sanchi Singh Resident of Village :
    Dogachhi, P.O. : Tarar, P.S. : Sanhoulla, District : Bhagalpur.
                                                                    .... .... Petitioner/s
                                           Versus
    1. The Bihar Electricity Board , Vidyut Bhawan, Bailey Road, Patna through tts
        Secretary.
    2. The Chairman, Bihar State Electricity Board, Vidyut Bhawan, Bailey Road,
        Patna.
    3. The Secretary, Bihar State Electricity Board, Vidyut Bhawan, Bailey Road,
        Patna.
    4. The Joint Secretary , Bihar State Electricity Board, Vidyut Bhawan, Bailey
        Road, Patna.
    5. The Financial Controller-I, Bihar State Electricity Boar, Vidyut Bhawan, Bailey
        Road, Patna.
    6. The Director (Terminal Benefits), Bihar State Electricity Board, Vidyut
        Bhawan, Bailey Road, Patna.
    7. The General Manager-Cum-Chief Engineer, Electric Supply Area Board,
        Bhagalpur.
    8. The Electrical Superintending Engineer, Electric Circle, Bhagalpur.
    9. The Electrical Executive Engineer, Electric Supply Division(Rural), Bhagalpur.
    10. The Assistant Electrical Engineer, Electric Supply Sub Division (Rural),
        Kahalgaon, District - Bhagalpur.

                                                                   .... .... Respondent/s
                                                with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 17295 of 2012
    ===========================================================
    Kanhaiya Jha S/0 Late Sri Ramdeo Jha Resident of Mohalla Balbhadrapur, P.S.
    Laheria Sarai, District Darbhanga.

                                                                    .... ....   Petitioner/s
                                          Versus
    1. The Bihar State Electricity Board through tts Chairman, Bailey Road, Patna.
    2. The Chairman, Bihar State Electricity Board, Bailey Road Patna.
    3. The Secretary, Bihar State Electricity Board, Bailey Road Patna.
    4. The General Manager-Cum-Chief Engineer, Mithila Area Board, Bihar State
       Electricity Board, Darbhanga.
    5. The Joint Secretary, Bihar State Electricity Board, Patna.
    6. The Electrical Superintending Engineer, Electrical Supply Circle, Darbhanga.

                                                                   .... .... Respondent/s
                                                with

    ===========================================================
                Civil Writ Jurisdiction Case No. 19394 of 2014
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    ===========================================================
    Ramesh Prasad Singh, aged about 61 years Retired as Switch Board Operator,
    Grade-I, Electric Supply Division, Supaul Son of Late Ambika Prasad Singh
    Resident of Village - Tilakpur, P.O. - Bitchway, P.S. - Mananpur, District -
    Lakhisarai.

                                                                 .... ....   Petitioner/s
                                         Versus
    1. The Managing Director North Bihar Power Distribution Company Ltd. Vidyut
       Bhawan, Bailey Road, Patna.
    2. The Deputy General Manager (Finance) North Bihar Power Distribution
       Company Ltd., Vidyut Bhawan, Bailey Road, Patna.
    3. The Deputy General Manager Cum Electrical Superintending Engineer, Koshi
       Area, Electric Supply Area, At P.O. + P.S. and District - Saharsa.
    4. Electrical Executive Engineer, Electric Supply, Supaul.
    5. Electric Superintending Engineer, Electric Supply Circle, At + P.O. + P.S. -
       District Saharsa.

                                                                .... .... Respondent/s
                                                with

    ===========================================================
                    Civil Writ Jurisdiction Case No. 12318 of 2015
    ===========================================================
    Dinesh Narain Mallik, aged about 65 years Retired as Skilled Khalasi, M.R.T.
    Division Darbhanga, Son of Late Diwani Mallik, resident of village Bhajura, P.O.
    Bharwarg, P.S. Singhwara, District Darbhanga.
                                                                .... .... Petitioner/s
                                         Versus
    1. The Bihar State Power Holding Company Ltd. through its Chairman-cum-
       Managing Director, Vidyut Bhawan, Bailey Road, Patna- 800021.
    2. The Managing Director, North Bihar Power Distribution Company Ltd., Vidyut
       Bhawan, Bailey Road, Patna- 800021.
    3. The Deputy General Manager (Finance), Mithila Electric Supply Area,
       Darbhanga.
    4. The Deputy General Manager (Finance), North Bihar Power Distribution
       Company Ltd., Vidyut Bhawan, Bailey Road, Patna- 800021.
    5. Electrical Superintending Engineer, Electric Supply Circle, Laheriasarai,
       District Darbhanga.

                                                                .... .... Respondent/s
                                                with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 12370 of 2015
    ===========================================================
    Krishna Deo Poddar aged about 71 years, retired Head Electrician, Muzaffarur
    Electric Supply Circle, Son of Late Sitabi Poddar, resident of Village- Sadpura
    (Milki Tola), P.O. Ramna, District Muzaffarpur-842002.
                                                                 ... .... Petitioner/s
                                          Versus
    1. The Managing Director, North Bihar Power Distribution Company Ltd. Vidyut
 Patna High Court CWJC No.1477 of 2012 dt.03-11-2015

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         Bhawan, Bailey Road, Patna-800021.
    2.   The Deputy General Manager (HRD/Adm) North Bihar Power Distribution
         Company Ltd. Vidyut Bhawan, Bailey Road, Patna-800021.
    3.   The Deputy General Manager (Finance) North Bihar Power Distribution
         Company Ltd. Vidyut Bhawan, Bailey Road, Patna-800021.
    4.   The Deputy General Manager cum Electrical, Superintending Engineer,
         Muzaffarpur Electric Supply Area, Muzaffarpur.
    5.   The Accounts Officer, Electric Supply Area, Muzaffarpur.

                                                                   .... .... Respondent/s
                                                with

    ===========================================================
                      Civil Writ Jurisdiction Case No. 13251 of 2015
    ===========================================================
    Upendra Mishra Son of Late Bhuwan Mishra Resident of Village - Athri, P.O.
    Athri, District Sitamarhi.
                                                                   .... .... Petitioner/s
                                            Versus
    1. The Bihar State Electricity Board, through its Chairman.
    2. The Chairman, Bihar Raj Vidyut Board, Patna.
    3. The General Manager-cum-Chief Engineer, Electricity Board, Muzaffarpur.
    4. The Electrical Superintending Engineer, Electric Supply Circle, Muzaffarpur.
    5. The Electrical Executive Engineer, Electric Supply Division, Sitamarhi.
    6. The S.D.O., Electric Supply Sub-Division, Sitamarhi.
                                                                  .... .... Respondent/s
                                             with

    ===========================================================
                    Civil Writ Jurisdiction Case No. 13796 of 2015
    ===========================================================
    Satya Prakash Srivastawa son of Late Raghubeer Prasad, resident of Village- New
    Area Jakkanpur, Chitragupta Path, P.S.- G.P.O., District- Patna.

                                                                  .... .... Petitioner/s
                                           Versus
    1.   South Bihar Power Distribution Corporation Ltd. through its Managing
         Director, Bailey Road, Patna.
    2.   The Director (Terminal Benefit), Vidyut Bhawan, Bailey Road, Patna.
    3.   The General Manager cum Chief Engineer, Patna Electric Supply under taking,
         Mangal's Road, Patna.
    4.   The Superintending Engineer, Patna, Electric Supply under taking, Mangal's
         Road, Patna.
                                                                 .... .... Respondent/s
                                            with

    ===========================================================
                      Civil Writ Jurisdiction Case No. 13875 of 2015
    ===========================================================
    Lalit Sharma Son of Sri Ram Dayal Sharma Resident of Village- Dehuni, Police
    Station ,Ghosi, in the District of Jehanabad.
                                                                 .... .... Petitioner/s
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                                        21/27




                                           Versus
    1.   South Bihar Power Distribution Company Ltd. Baily Road, Patna through its
         Managing Director.
    2.   The Managing Director, South Bihar Power Distribution Company Ltd, Bailey
         Road, Patna.
    3.   The Finance Controller, South Bihar Power Distribution Company Ltd., Bailey
         Road, Patna.
    4.   The Chief Engineer, South Bihar Power Distribution Company Ltd., Bailey
         Road, Patna.
    5.   The Superintendent Engineer, Electric Supply Circle Munger.
    6.   The Executive Engineer, Electric Supply Division, Sheikhpura.
    7.   The Account Officer, South Bihar Power Distribution Company Ltd., Bailey
         Road, Patna.
                                                                 .... .... Respondent/s
                                            with

    ===========================================================
                      Civil Writ Jurisdiction Case No. 9903 of 2015
    ===========================================================
    Akhileshwar Dwivedi son of late Bajrang Dwivedi, resident of village Pasnauli,
    Police Station Maharajgaj, District Siwan.
                                                                  ... .... Petitioner/s
                                           Versus
    1. The Bihar State Electricity Board, Vidyut Bhavan, Bailey, Patna.
    2. The Chairman-cum-Managing Director, Bihar State Power Holding Company
        Limited, Patna, Bihar.
    3. The Senior Manager (F & A/c-Hq), North Bihar Power Distribution Company
        Limited, Patna.
    4. The Deputy General Manager-cum- Electrical Superintending Engineer,
        Electrical Supply Area, Tirhuut Division, Muzaffarpur.
    5. The Electrical Superintending Engineer, Electric Supply Circle, Chapa.
    6. The Electrical Executive Engineer, Electric Supply Division, Siwan.
    7. The Accounts Officer, Electric Supply Division, Siwan.
    8. The Assistant Electrical Engineer, Electrical Supply Subdivision, Maharajganj,
        District Siwan.

                                                                  .... .... Respondent/s
                                                with

    ===========================================================
                    Civil Writ Jurisdiction Case No. 11224 of 2015
    ===========================================================
    Gopal Prasad, aged about 61 years, Retired Switch Board Operator, Electric Supply
    Sub Division, Katihar, Son of Late Nand Kishore Prasad, resident of Village-
    Mania, P.O. Budh Nagar, P.S.- Katihar, District Katihar.
                                                                .... .... Petitioner/s
                                         Versus
    1. The Bihar State Power Holding Company Ltd. through its Chairman cum
       Managing Director, Vidyut Bhawan, Bailey Road, Patna-800021.
    2. The Managing Director, North Bihar Power Distribution Company Ltd. Vidyut
       Bhawan, Bailey Road, Patna-800021.
    3. The Deputy General Manager cum Electrical, Superintending Engineer, Koshi
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                                        22/27




       Supply Area, Saharsa.
    4. The Deputy General Manager (Terminal Benefit) North Bihar Power
       Distribution Company Ltd. Vidyut Bhawan, Bailey Road, Patna-800021.
    5. The Electrical Superintending Engineer, Electric Circle, Purnea.
    6. The Electrical Executive Engineer, Electric Supply Division, Katihar.
                                                                  .... .... Respondent/s
                                          with

    ===========================================================
                    Civil Writ Jurisdiction Case No. 11338 of 2015
    ===========================================================
    Raj Kishore Prasad Yadav, son of Late Yashodhar Prasad Yadav, resident of Flat
    No. 302, Kuldip Bimaditya Palace, A.G. Colony, Patna.
                                                               .... .... Petitioner/s
                                         Versus
    1. The Chairman Cum Managing Director, Bihar State Power (Holding) Company
       Ltd., Vidyut Bhawan, Patna.
    2. The Secretary, Bihar State Power (Holding) Company Ltd., Vidyut Bhawan,
       Patna.
                                                              .... .... Respondent/s
                                          with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 11491 of 2015
    ===========================================================
    Ram Lakhan Paswan S/o Late Bhola Paswan resident of village and P.O. Raiyam,
    P.S. - Jhanjharpur, District Madhubani.

                                                                   .... .... Petitioner/s
                                           Versus
    1.   The Bihar State Power Holding Company through its Chairman cum Managing
         Director, Vidyut Bhawan, Bailey Road, Patna.
    2.   The Director, Finance, Bihar State Power Holding Co. Ltd. Vidyut Bhawan,
         Bailey Road, Patna.
    3.   The North Bihar Power Distribution Company Ltd Mithila Electric Supply
         Area, Darbhanga through its General Manager.
    4.   The Executive Engineer, Electric Supply Division, Sakari, District - Darbhanga.

                                                                   .... .... Respondent/s
                                                with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 11533 of 2015
    ===========================================================
    Sacchida Nand Singh S/o Late Ramchandra Singh, resident of Village- Sarbadahi,
    P.O. Garihara, P.S. Masourhi District- Patna.
                                                                .... .... Petitioner/s
                                           Versus
    1. Chairman, Bihar State Power Holding Company Limited, Patna.
    2. Managing Director, North Bihar, Power Holding Company Limited, Patna.
    3. Deputy General Manager (Terminal Benefit) Bihar, State Power Holding
       Company Limited, Patna.
 Patna High Court CWJC No.1477 of 2012 dt.03-11-2015

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    4. Deputy Director Accounts, Bihar State Power Holding Company Limited,
       Patna.
    5. General Manager cum Chief Engineer, Bhagalpur Electric Supply Area,
       Bahaglpur.

                                                                 .... .... Respondent/s
                                                with

    ===========================================================
                      Civil Writ Jurisdiction Case No. 855 of 2013
    ===========================================================
    Ganesh Yadav, Retired Driver S/O Late Badri Yadav R/O Village- Iguna
    Manjhauli, P.O. Baradih, P.S. Mofassil, District- Gaya.
                                                                 .... .... Petitioner/s
                                         Versus
    1. The Bihar State Power (Holding) Company Ltd. through its Chairman - Cum -
       Managing Director Vidyut Bhawan, Bailey Road, Patna.
    2. The Secretary Bihar State Power (Holding) Company Ltd., Vidyut Bhawan,
       Bailey Road, Patna.
    3. The Deputy General Manager (Terminal Benefit) Bihar State Power Holding
       (Company) Limited, Vidyut Bhawan, Bailey Road, Patna.
    4. The General Manager-Cum-Chief Engineer Magadh Area Electric Supply
       Katari Road Gaya.
    5. The Electrical Executive Engineer Null Electric Supply Division, Urban Gaya.

                                                                 .... .... Respondent/s
                                                with

    ===========================================================
                      Civil Writ Jurisdiction Case No. 17579 of 2012
    ===========================================================
    Suresh Chandra Upadhya, aged about 64 years S/O Late Pandit Nathuni Upadhya
    Resident of Village/ Mohalla- Haribatika Coloney, Near Pokhra, P.O- Bettiah, P.S.
    Bettiah, District- West Champaran.

                                                                  .... ....   Petitioner/s
                                          Versus
    1. The Chairman Bihar State Electricity Board, Patna.
    2. The General Manager- Cum- Chief Engineer, Tirhut Electricity Supply Region,
       Bihar State Electricity Board, Bhagwanpur, Muzaffarpur.
    3. The Superintending Engineer, Circle Office, Bihar State Electricity Board,
       Motihari, East Champaran.
    4. The Executive Engineer, Bettiah Division, Bihar State Electricity Board,
       Bettiah, West Champaran.
                                                               .... .... Respondent/s
                                           with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 3605 of 2014
    ===========================================================
    Pramod Kumar Kanth, Assistant, Electrical Engineer (Retired) Resident At
    Village/Mohalla - Chitragupta Nagar (Ram Nagar), P.O. - Government Polytechnic
 Patna High Court CWJC No.1477 of 2012 dt.03-11-2015

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    Purnea, Dist. - Purnea.
                                                                     .... .... Petitioner/s
                                            Versus
    1.   The State of Bihar through Principal Secretary Deptt. of Electricity, Bihar,
         Patna.
    2.   The Chairman, Bihar State Electricity Board, Vidyut Bhawan, Bailey Road,
         Patna.
    3.   The Secretary Bihar State Electricity Board, Vidyut Bhawan, Bailey Road,
         Patna.
    4.   The Joint Secretary Bihar State Electricity Board, Vidyut Bhawan, Bailey Road,
         Patna.
    5.   The Chief Engineer (HRD)-Cum-Enquiry Officer Bihar State Electricity Board,
         Vidyut Bhawan, Bailey Road, Patna.
    6.   The General Manager Cum Chief Engineer Transmission Zone -II Muzaffarpur,
         Bihar State Electricity Board.
    7.   The Electric Superintendent Engineer Transmission Circle Purnea Bihar State
         Electricity Board.
    8.   The Electric Executive Engineer Koshi Hydle Power Station, Birpur, (Supaul)
         Bihar Electricity Board.
    9.   Secretary Energy Department Bihar, Patna.
                                                                    .... .... Respondent/s
                                             with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 13955 of 2014
    ===========================================================
    Kamta Prasad Singh Son of Late Mundrika Singh, R/o village + Post- Mohanpur,
    P.S.- Bikram, District- Rohtas at Sasaram.
                                                                .... .... Petitioner/s
                                           Versus
    1. The Chairman Cum Managing Director, Power Holding Company Ltd. Vidyut
        Bhawan, Baily Road, Patna.
    2. The Managing Director, Bihar State Transmission Company Ltd., Vidyut
        Bhawan, Baily Road, Patna.
    3. The Deputy General Manager (F & A), Bihar State Power Holding Company
        Ltd., Vidyut Bhawan, Baily Road, Patna.
    4. The Deputy General Manager (HR 7 Adm.) Bihar State Transmission
        Company Ltd., Vidyut Bhawan, Baily Road, Patna.
    5. The General Manager-cum-Chief Engineer, Transmission Zone, Patna.
    6. The Electrical Superintendent Engineer, Transmission Circle, Dehri-on-sone,
        District- Rohtas at Sasaram.
    7. The Electrical Executive Engineer, Transmission Circle, Dehri-on-sone,
        District- Rohtas at Sasaram.
    8. The Account Officer, Transmission Circle, Dehri-on-sone, District- Rohtas at
        Sasaram.
    9. The Director (HR & Adm.) Bihar State Power Holding Company Ltd., Vidyut
        Bhawan, Baily Road, Patna.
    10. The Assistant Electrical Engineer, Transmission Sub-Division, Dehri-on-sone,
        District- Rohtas.

                                                                    .... .... Respondent/s
                                                with
 Patna High Court CWJC No.1477 of 2012 dt.03-11-2015

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    ===========================================================
                     Civil Writ Jurisdiction Case No. 21415 of 2014
    ===========================================================
    Vinod Kumar S/o Late Butti Narayan Resident of Village Saraiya, P.S. Amjhor
    and District Rohtas (Bihar).

                                                                .... .... Petitioner/s
                                          Versus
    1.   The Bihar State Power Holding Company Ltd. through its Managing Director
         Vidyut Bhawan, Patna.
    2.   The Secretary, Bihar State Power Holding Company Ltd., Vidyut Bhawan,
         Patna.
    3.   The General Manager-cum-Chief Engineer Transmission South Power
         Distribution Company Ltd. Zone - Gaya.
    4.   The Electrical Superintendent Engineer Bihar State Power Holding Co. Ltd.,
         Gaya.
    5.   The Electrical Executive Engineer Bihar State Power Holding Co. Ltd.,
         Aurangabad.
    6.   The Junior Electrical Engineer South Power Distribution Company Ltd.
         Nabinagar, Aurangabad.
    7.   The Accountant General, Bihar, Patna.

                                                                 .... .... Respondent/s
                                                with

    ===========================================================
                    Civil Writ Jurisdiction Case No. 13714 of 2014
    ===========================================================
    Puspa Devi W/o Late Ram Dhyan Ram Permanent resident of Village Bara,
    Deochand, P.S. Obara, District Aurangabad, presently at Mohalla- Jitwarpur, Power
    House Colony, P.S.+ District- Samastipur.

                                                                  .... ....   Petitioner/s
                                        Versus
    1. The State of Bihar
    2. The Principal Secretary, Department of Energy, Bihar, New Secretariat, Patna.
    3. The Managing Director, Bihar State Electricity Board, Patna.
    4. The Engineer- in- Chief, Department of Energy, Bihar, Patna.
    5. The Managing Director- Cum- Chief Engineer, Mithila Electricity Board,
       Darbhanga, District- Darbhanga.
    6. The Electrical Executive Engineer, Rural Electrification, Division, Samastipur,
       District- Samastipur.

                                                                 .... .... Respondent/s
                                                with

    ===========================================================
                     Civil Writ Jurisdiction Case No. 5256 of 2014
    ===========================================================
    Bachu Lal Sah S/O Late Deoki Sah Resident of Village Dhangai Tola, P.O. + P.S. -
    Bikramganj, District Rohtas.
          Patna High Court CWJC No.1477 of 2012 dt.03-11-2015

                                                 26/27




                                                                       .... .... Petitioner/s
                                                  Versus
              1. The Bihar State Power Holding Company Ltd. through its Chief Managing
                 Director, Vidyut Bhawan, Bailey Road, Patna.
              2. The Financial Controller-South Bihar Power Distribution Co. Ltd., BSEB,
                 Vidyut Bhawan, Bailey Road, Patna.
              3. Deputy Director Account (Secretariat) South Bihar Power Distribution Co.
                 Ltd.(BSEB), Vidyut Bhawan, Bailey Road, Patna.

                                                                         .... .... Respondent/s
             ===========================================================
            Appearance :
            For the Petitioner (in C.W.J.C. No. 21075 of 2014) : Mr. Ramanuj Tiwary, Adv.
            For the Respondent(in C.W.J.C. No. 21075 of 2014) : Mr. Padma Deo Narayan, Adv.
             ===========================================================
             CORAM: HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
                                             ORAL JUDGMENT

Date: 03-11-2015 Heard learned counsel for the parties.

Affidavits have been filed on behalf of the respondents taking the stand that admitted dues have been paid. However, the same is disputed by learned counsel for the petitioners who submit that there are still remaining dues to be paid.

In view of the aforesaid, the writ petitions stand disposed off with a direction to the respondents to file appropriate representation before the Chairman of the Bihar Power Holding Company Limited who shall transmit the same to the Competent Authority for consideration. If such a representation is filed within four weeks from today along with a copy of this order, the same shall be considered by the Competent Authority within the next four weeks. If any amount is found payable to the petitioner(s), the same shall also be paid to him/her within the next two weeks. It Patna High Court CWJC No.1477 of 2012 dt.03-11-2015 27/27 is made clear that if there is any grievance of the petitioners with regard to non payment of statutory interest on any head, the same shall also be redressed within the same period.

The payment of interest shall also be in terms of what the respondent Company has agreed in the Lok Adalat for making payments on such heads.

The Court would like to observe that if actual payments in terms of the affidavit and stand of the respondent Company have not been made to the petitioner(s), the same shall also be ensured within two weeks.



                                                            (Ahsanuddin Amanullah, J.)


P. Kumar

 U         T