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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(3) in The Coimbatore City Municipal Corporation Act, 1981

(3)Subject to the provisions of sub-section (1), the Commissioner and other officers shall perform all the duties and exercise all the powers, specifically imposed or conferred on the Commissioner or other officers, as the case may be, under this Act.