Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

Bombay Presidency - Subsection

Section 35(1)(b) in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

(b)for regulating the recruitment and the conditions of service of its staff;