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Supreme Court - Daily Orders

Dr. Satish Chandra vs Speaker, Lok Sabha . on 6 March, 2014

Author: Chief Justice

Bench: Chief Justice

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CHAMBER MATTER                    COURT NO.1                SECTION PIL


              S U P R E M E      C O U R T   O F    I N D I A
                              RECORD OF PROCEEDINGS

REVIEW PETITION (C) NO(s). 496 OF 2014 IN W.P(C) 936/2013

DR. SATISH CHANDRA                                        Petitioner(s)

                    VERSUS

SPEAKER, LOK SABHA AND ORS.                       Respondent(s)
(With appln(s) for personal hearing before the court,exemption from filing
c/c of the impugned order)

Date: 06/03/2014       This Petition was circulated today.


CORAM :
          HON’BLE THE CHIEF JUSTICE
          HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI


                                         By Circulation


             UPON perusing papers the Court made the following
                                 O R D E R

The review petition is dismissed in terms of the signed order.

[ Madhu Bala ] [ Savita Sainani ] Court Master Assistant Registrar (Signed order is placed on the file) IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION 1 2 REVIEW PETITION (CIVIL) NO. 496 OF 2014 IN WRIT PETITION (CIVIL) NO. 936 OF 2013 Dr. Satish Chandra .... Petitioner(s) Versus Speaker, Lok Sabha and Ors. .... Respondent(s) O R D E R We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.

........................................CJI .

(P. SATHASIVAM) ...........................................

J. (RANJANA PRAKASH DESAI) NEW DELHI;

MARCH 06, 2014