Supreme Court - Daily Orders
Dr. Satish Chandra vs Speaker, Lok Sabha . on 6 March, 2014
Author: Chief Justice
Bench: Chief Justice
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CHAMBER MATTER COURT NO.1 SECTION PIL
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (C) NO(s). 496 OF 2014 IN W.P(C) 936/2013
DR. SATISH CHANDRA Petitioner(s)
VERSUS
SPEAKER, LOK SABHA AND ORS. Respondent(s)
(With appln(s) for personal hearing before the court,exemption from filing
c/c of the impugned order)
Date: 06/03/2014 This Petition was circulated today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
By Circulation
UPON perusing papers the Court made the following
O R D E R
The review petition is dismissed in terms of the signed order.
[ Madhu Bala ] [ Savita Sainani ] Court Master Assistant Registrar (Signed order is placed on the file) IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION 1 2 REVIEW PETITION (CIVIL) NO. 496 OF 2014 IN WRIT PETITION (CIVIL) NO. 936 OF 2013 Dr. Satish Chandra .... Petitioner(s) Versus Speaker, Lok Sabha and Ors. .... Respondent(s) O R D E R We have carefully gone through the review petition and the connected papers. We find no merit in the review petition and the same is accordingly dismissed.
........................................CJI .
(P. SATHASIVAM) ...........................................
J. (RANJANA PRAKASH DESAI) NEW DELHI;
MARCH 06, 2014