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[Cites 0, Cited by 0] [Section 55A(2)] [Section 55A] [Entire Act]

State of Rajasthan - Subsection

Section 55A(2)(b) in Rajasthan Co-operative Societies Act, 2001

(b)he may summon any person who, he has reason to believe, has knowledge of any of the affairs of the society, to appear before him at any place, and may examine such person on oath.