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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(4)(iii) in The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017

(iii)One nominee of the Deputy Commissioner of newly created district if the institution falls within the jurisdiction of newly created district-Member;