Section 11(3) in Tamil Nadu Entertainments Tax Act, 1939
(3)If any person prevents or obstructs the entry of the Inspecting Officer, he shall, in addition to any other punishment to which he is liable under any law for the time being in force, be punished with fine which may extend to five hundred rupees.[Explanation. - For the purposes of this section and section 12-C, place of entertainment in relation to television exhibition shall mean the place from where such television exhibition is provided.] [Inserted by the Tamil Nadu Entertainments Tax (Amendment) Act, 1994 (Tamil Nadu Act 37 of 1994).]
