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[Cites 0, Cited by 0] [Section 330(1)] [Section 330] [Entire Act]

State of West Bengal - Subsection

Section 330(1)(b) in The Calcutta Municipal Corporation Act, 1980

(b)the removal of the contents of all receptacles and depots and of the accumulations at all places provided or appointed by the Corporation under the provisions of this Act for the temporary deposit of rubbish, trade refuse, carcasses of dead animals and excrementitious and polluted matter;