Section 23(2)(a) in State Bank of India Employees Pension Fund Regulations, 2014

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2)(a) in State Bank of India Employees Pension Fund Regulations, 2014

(a)where the average of monthly substantive salary drawn during the last twelve months' pensionable service is upto rupees eight thousand five hundred per month, fifty per cent. of the average of monthly substantive salary drawn during the last twelve months' pensionable service (pro-rata in the case of part-time employees); and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 23(2)(a) in State Bank of India Employees Pension Fund Regulations, 2014