Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(3) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013 (3)An appointed or nominated member may resign from his office by submitting his resignation to the Chairperson of the Council.
