Nxt Automart India Ltd vs Caper Logistics And Warehousing Pvt. ... on 5 February, 2021

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Bombay High Court

Nxt Automart India Ltd vs Caper Logistics And Warehousing Pvt. ... on 5 February, 2021

Bench: G.S. Patel

                                                                        22-23-ARBPL-429-2020.DOC




                   Arun



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION
                           ARBITRATION PETITION (L) NO. 429 OF 2020
                                                        WITH
                          ARBITRATION APPLICATION (L) NO. 132 OF 2020


                    NXT Autoart India                                                  ...Petitioner
                         Versus
                    Caper Logistics & Warehousing Pvt Ltd & Ors                    ...Respondents

Mr Om Prakash Pandey, for the Petitioner. Mr Nishant Rana, for the Respondents.

                                              CORAM:           G.S. PATEL, J
                                              DATED:           5th February 2021
                    PC:-

ARUN 1. Affidavits in Replyid in both matters are to be flyied and served RAMCHANDRA on or before 26th Februard 2021. Affidavits in Rejoinder, if and, is to SANKPAL Digitally signed by ARUN RAMCHANDRA SANKPAL be flyied and served on or before 12th aarch 2021.

Date: 2021.02.08 11:44:54 +0530

2. List the matter for hearing on 16th aarch 2021.

3. This order wilyilyi be digitalyilyid signed bd the Personalyi Assistant of this Court. Alyilyi concerned wilyilyi act on production of a digitalyilyid signed copd of this order.

(G. S. PATEL, J) Page 1 of 1 5th February 2021

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