Allahabad High Court
Vijai Kumar Mehrotra vs State Of U.P. & Another on 2 February, 2010
Author: Kashi Nath Pandey
Bench: Kashi Nath Pandey
Court No. - 29 Case :- WRIT - A No. - 64047 of 2008 Petitioner :- Vijai Kumar Mehrotra Respondent :- State Of U.P. & Another Petitioner Counsel :- Vikas Budhwar Respondent Counsel :- C.S.C. Hon'ble Satya Poot Mehrotra,J.
Hon'ble Kashi Nath Pandey,J.
Learned Standing Counsel prays for and is granted four weeks and no more further time for filing counter affidavit. Rejoinder affidavit may be filed within a week thereafter.
List immediately after expiry of the aforesaid period. Order Date :- 2.2.2010 Hsc/