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Allahabad High Court

Vijai Kumar Mehrotra vs State Of U.P. & Another on 2 February, 2010

Author: Kashi Nath Pandey

Bench: Kashi Nath Pandey

Court No. - 29

Case :- WRIT - A No. - 64047 of 2008

Petitioner :- Vijai Kumar Mehrotra
Respondent :- State Of U.P. & Another
Petitioner Counsel :- Vikas Budhwar
Respondent Counsel :- C.S.C.

Hon'ble Satya Poot Mehrotra,J.

Hon'ble Kashi Nath Pandey,J.

Learned Standing Counsel prays for and is granted four weeks and no more further time for filing counter affidavit. Rejoinder affidavit may be filed within a week thereafter.

List immediately after expiry of the aforesaid period. Order Date :- 2.2.2010 Hsc/