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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(8) in Jammu and Kashmir Shops and Establishments Act, 1966

(8)"establishment" means a shop, commercial establishment, residential hotel, restaurant, eating house, theatre, or other place of public amusement or entertainment to which this Act applies and includes such other establishments as the Government may by notification in the Government Gazette, declared to be an establishment for the purpose of this Act;