Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Union of India - Subsection Section 25(q) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007 (q)monitor associations and agencies within their jurisdiction that deal with children in order to check on the exploitation and abuse of children;
