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[Cites 0, Cited by 5] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(a) in West Bengal Land Reforms and Tenancy Tribunal Act, 1997

(a)[any order] [Substituted by the West Bengal Act 7 of 2001 for an order in original (w.r.e.f. 3.8.1998).] made by an Authority under a specified Act;