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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 62(1)(c) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(c)is, or has been, convicted of an offence which, in the opinion of the State Government, involves moral turpitude, or