Section 17(2)(x) in The Registration Act, 1977 (1920 A.D.)

[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(2)(x) in The Registration Act, 1977 (1920 A.D.)

(x)any order granting a loan under the [Jammu and Kashmir Government Aid to Agriculturist and Land Improvements Act, Samvat 1993] [Substituted by Act XXIII of 1966 for 'Agriculturists Loans Act'.], or instrument for securing the repayment of a loan made under that Act; or

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State of Jammu-Kashmir - Subsection

Section 17(2)(x) in The Registration Act, 1977 (1920 A.D.)