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State of Uttarakhand - Section

Section 53 in Uttaranchal University Act, 2012

53. Repeal and Saving.

(1)The Uttranchal University Ordinance, 2012 is hereby repealed.
(2)Notwithstanding such repeal anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act.