Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Constitution Article Section 2 in THE CONSTITUTION (TWENTY-SECOND AMENDMENT) ACT, 1969 2. Insertion of new article 244A.- In Part X of the Constitution, after article 244, the following article shall be inserted, namely:-
