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State of Punjab - Section

Section 8 in Punjab Document Writers Licensing Rules, 1961

8. Scrutiny of applications.

(1)On receipt of an application under rule 7 of the Licensing Authority may accept the same and sent an intimation to the applicant accordingly or may reject if the applicant is not eligible for obtaining a licence under rule 4 or does not fulfil the academic qualifications prescribed by rule 5.
(2)The name of each applicant whose application is accepted by the Licensing Authority shall be entered by him in a register maintained for the purpose.