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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Telangana - Subsection

Section 53(1)(a) in Telangana Court-fees and Suits Valuation Act, 1956

(a)where the application is made within one year of the date of death of the deceased, on the market value of the estate on such date; or