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NCT Delhi - Section

Section 113 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

113. Prisoners to get old clothing at certain times.

- Every prisoner who is employed on any form of labour which is destructive of clothing or specially liable to soil it, such as mixing mortar, scavenging and cooking may, in addition to the ordinary scale of clothing be supplied with a part worn dosuti coat and trousers (dyed light blue) for wear during working hours, cooks may also be allowed an apron of course white dosuti cloth.