Bombay High Court
The Executive Engineer, Bembla Project ... vs Kishor Awadhutrao Umaratkar And Others on 24 September, 2020
Author: S.M. Modak
Bench: S. M. Modak
1 fa 156.18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
First Appeal No.156/2018
(The Executive Engineer, Bembla Project Div. Yavatmal V Kishor Umaratkar and others)
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri M.A. Kadu, Adv for appellant.
Shri A.V. Bhide, Adv for resp. no.1.
Mrs. Shamsi Haider, AGP for resp. nos.2 and 3.
CORAM : S.M. MODAK, J.
DATE : 24-09-2020.
Hearing was conducted through video conferencing and the learned counsel agreed that the audio and visual quality was proper.
2. Learned Advocate Shri Bhide for respondent no.1 submitted that the appellant has also filed First Appeal No.728/2014 for enhancement of the amount. As both these appeals were arising out of the same judgment of the Reference Court, they need to be heard together. Hence, First Appeal No.728/2014 be tagged along with this appeal.
3. Matter is kept in the second week of October, 2020.
4. To be tagged First Appeal No.728/2014 alongwith with this appeal.
5. The order be communicated to the counsel appearing for the parties, either on the e-mail address or on WhatsApp or by such other mode, as is permissible in law.
(S.M Modak, J.) Deshmukh ::: Uploaded on - 24/09/2020 ::: Downloaded on - 25/09/2020 05:29:25 :::