Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] Union of India - Subsection Section 70(4) in Conduct of Elections Rules, 1961 (4)[Subject to rule 39-AA, no person] [ Substituted by S.O. 272(E), dated 27.2.2004 (w.e.f. 27.2.2004).] in the polling station shall note down the serial numbers of the ballot papers issued to particular electors.
