Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Odisha - Subsection Section 96(17) in The Orissa Factories Rules, 1950 (17)[ Process of extracting oils and fats from vegetable and animal sources in Solvent Extraction Plants.] [Substituted vide Orissa Gazette Part III-A/16.6.1978-Notification No. 7780/29.5.1978.]
