Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(14) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980 (14)"Grower" means any person who actually grows cotton, jute and ginger or any other commodities which may subsequently be specified in the Regulation;
