Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 105 in Companies (Winding Up) Rules, 2020

105. Production of bills of exchange and promissory notes.

- Where a creditor seeks to prove in respect of a bill of exchange promissory note or other negotiable instrument or security of a like nature on which the company is liable such bill of exchange note instrument or security shall be produced before the Company Liquidator and be marked by him before the proof is admitted.