Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 13(1)] [Section 13] [Entire Act] Union of India - Subsection Section 13(1)(k) in The Commissions For Protection Of Child Rights Act, 2005 (k)such other functions as it may consider necessary for the promotion of child rights and any other matter incidental to the above functions.