Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(30)] [Section 3] [Entire Act] State of Telangana - Subsection Section 3(30)(i) in Telangana General Clauses Act, 1891 (i)the whole of the State of [Telangana] in the case of an Act which extends to the whole of the said State; and