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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(h) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

(h)"Month" means the calendar month. The period of about 30 days between the two consecutive meter readings shall also be regarded as month for purpose of billing;