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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(3) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(3)The Registrar shall thereupon submit proposals for conferring such autonomy on such college, institution or department and all proceedings, if any, of the Academic Council, and the Executive Council relating thereto, to the State Government.