Supreme Court - Daily Orders
M/S.Mdlr Resorts Pvt.Ltd. vs C.I.T.-Ii . on 15 April, 2014
NJITEM NO.37+56 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).8871/2014
(From the judgement and order dated 20/12/2013 in WPC
No.823/2013 of The HIGH COURT OF DELHI AT N. DELHI)
M/S.MDLR RESORTS PVT.LTD. Petitioner(s)
VERSUS
C.I.T.-II & ORS. Respondent(s)
(With appln(s) for permission to place addl. documents on record
and prayer for interim relief and office report)
WITH
SLP(C) NO. 10006 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 10027 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 10028 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 10036 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 10052 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 10055 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 10064 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 10067 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 10071 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 10073 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 10074 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 10077 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 10093 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 10105 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 10108 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8293 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8360 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8402 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8405 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8468 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8493 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8518 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8545 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8642 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8646 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8647 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8664 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8673 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and office report)
SLP(C) NO. 8688 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8691 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8692 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8693 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8881 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 8922 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 9103 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
(With prayer for interim relief and office report)
SLP(C) NO. 9222 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP (C) 9140 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 9233 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 9326 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 9331 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 9334 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 9336 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 9382 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 9432 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 9482 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 9512 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 9514 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 9515 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 9579 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 9790 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 9896 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
SLP(C) NO. 9949 of 2014
(With application for exemption from filing c/c of the impugned
Judgment and with prayer for interim relief and office report)
Date: 15/04/2014 These Petitions were called on for hearing
today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Parag Tripathi, Sr. Adv.
Mr. Abhimanyu Bhandari, Adv.
Mr. Aman Sareen, Adv.
Mr. Pradeep Kumar Bakshi, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
We find no reason to entertain these Special Leave Petitions, which are, accordingly, dismissed.
(Jayant Kumar Arora) (Sneh Bala Mehra)
Sr. P.A. Assistant Registrar