Madhya Pradesh High Court
The State Of Madhya Pradesh vs Smt. Iqubal Jhan on 13 May, 2025
Author: Anand Pathak
Bench: Anand Pathak
1 WA-1059-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WA No. 1059 of 2025 (THE STATE OF MADHYA PRADESH AND OTHERS Vs SMT. IQUBAL JHAN ) Dated : 13-05-2025 Parties through their counsel.
List alongwith W.A. No.1353/2025.
(ANAND PATHAK) (ASHISH SHROTI)
JUDGE JUDGE
VC
Signature Not Verified
Signed by: VARSHA
CHATURVEDI
Signing time: 5/14/2025
11:54:25 AM