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Calcutta High Court

Commissioner Of I.Tax vs Sanjay Jain on 7 November, 2014

Author: Soumitra Pal

Bench: Soumitra Pal, Arindam Sinha

ORDER SHEET
                                  G.A.No.1706 of 2014
                                     ITAT 61 of 2014
                          IN THE HIGH COURT AT CALCUTTA
                            Special Jurisdiction (Income Tax)
                                     ORIGINAL SIDE


                                             COMMISSIONER OF I.TAX, KOLKATA-XII
                                                                         Versus
                                                                    SANJAY JAIN

   BEFORE:
   The Hon'ble JUSTICE SOUMITRA PAL
   The Hon'ble JUSTICE ARINDAM SINHA
   Date : 7th November, 2014.

                            For Appellant/Petitioner : Mrs.Soma Chatterjee,Advocate


                  The Court : Since it is submitted by Mrs.Chatterjee, learned advocate for

the appellant that Mrs.Arunima Chatterjee, learned advocate for the respondent refused

to accept the service directed by order dated 9th September, 2014, the learned Central Government advocate is directed to serve copies of the stay application and the Memorandum of appeal on the assessee along with a copy of this order by speed post within 18th November, 2014 and shall affirm and file affidavit of service on the next date of hearing.

Let the matter appear as "New Application" on 18th November, 2014.

(SOUMITRA PAL, J.) (ARINDAM SINHA, J.) ssaha AR(CR)