Calcutta High Court
Commissioner Of I.Tax vs Sanjay Jain on 7 November, 2014
Author: Soumitra Pal
Bench: Soumitra Pal, Arindam Sinha
ORDER SHEET
G.A.No.1706 of 2014
ITAT 61 of 2014
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
COMMISSIONER OF I.TAX, KOLKATA-XII
Versus
SANJAY JAIN
BEFORE:
The Hon'ble JUSTICE SOUMITRA PAL
The Hon'ble JUSTICE ARINDAM SINHA
Date : 7th November, 2014.
For Appellant/Petitioner : Mrs.Soma Chatterjee,Advocate
The Court : Since it is submitted by Mrs.Chatterjee, learned advocate for
the appellant that Mrs.Arunima Chatterjee, learned advocate for the respondent refused
to accept the service directed by order dated 9th September, 2014, the learned Central Government advocate is directed to serve copies of the stay application and the Memorandum of appeal on the assessee along with a copy of this order by speed post within 18th November, 2014 and shall affirm and file affidavit of service on the next date of hearing.
Let the matter appear as "New Application" on 18th November, 2014.
(SOUMITRA PAL, J.) (ARINDAM SINHA, J.) ssaha AR(CR)