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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(4) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(4)All such ballot papers specified in sub-rules (1), (2) and (3) shall be signed by the Presiding Officer below those words and kept in separate covers.