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[Cites 0, Cited by 0] [Section 158(2)] [Section 158] [Entire Act]

State of Uttarakhand - Subsection

Section 158(2)(c) in Uttarakhand Co-Operative Societies Act, 2003

(c)fixing the percentage under clause (c) of sub-section 3 of section 136 for determining the limit of the debentures issued by the Bank;